Section 12(2)(c) in The Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2)(c) in The Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002

(c)[ the fee and other charges which may be charged or incurred for management of financial assets acquired by any asset reconstruction company; [Inserted by Act No. 44 of 2016.]

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Union of India - Subsection

Section 12(2)(c) in The Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002