Supreme Court - Daily Orders
Karti P. Chidambaram vs The Directorate Of Enforcement on 23 September, 2025
Author: Surya Kant
Bench: Surya Kant
ITEM NO.32 COURT NO.2 SECTION II-D
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(Crl.) No. 219/2022 in T.C.(Crl.) No. 4/2018
[Arising out of impugned judgment and order dated 27-07-2022 in
T.C.(Crl.) No. 4/2018 passed by the Supreme Court of India]
KARTI P. CHIDAMBARAM Petitioner(s)
VERSUS
THE DIRECTORATE OF ENFORCEMENT Respondent(s)
(IA No. 236202/2024 - APPLICATION FOR PERMISSION, IA No.
203499/2023 - INTERVENTION APPLICATION, IA No. 132322/2023 -
INTERVENTION APPLICATION, IA No. 117066/2025 - INTERVENTION
APPLICATION, IA No. 155744/2022 - INTERVENTION APPLICATION, IA No.
236204/2024 - INTERVENTION APPLICATION, IA No. 216651/2023 -
INTERVENTION APPLICATION, IA No. 219096/2023 – INTERVENTION/
IMPLEADMENT, IA No. 207021/2023 – INTERVENTION/IMPLEADMENT, IA No.
118401/2022 - ORAL HEARING, IA No. 38581/2025 - PERMISSION TO FILE
APPLICATION FOR DIRECTION and IA No. 118398/2022 - STAY
APPLICATION)
WITH
W.P.(Crl.) No. 89/2021 (X)
(IA No. 211691/2024 - APPLICATION FOR PERMISSION, IA No. 20229/2021
- APPROPRIATE ORDERS/DIRECTIONS and IA No. 20231/2021 - EXEMPTION
FROM FILING O.T.)
Diary No(s). 34279/2022 (X)
(IA No. 161411/2022 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT, IA No. 161406/2022 - CONDONATION OF DELAY IN FILING
REVIEW PETITION and IA No. 161413/2022 - EX-PARTE STAY)
Diary No(s). 34877/2022 (X)
(IA No. 163797/2022 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT, IA No. 163795/2022 - CONDONATION OF DELAY IN FILING
REVIEW PETITION and IA No. 163796/2022 - EX-PARTE STAY)
Diary No(s). 34885/2022 (X)
(IA No. 163833/2022 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT, IA No. 163830/2022 - CONDONATION OF DELAY IN FILING
REVIEW PETITION and IA No. 163832/2022 - EX-PARTE STAY)
Signature Not Verified
Diary No(s). 35030/2022 (X)
Digitally signed by
NITIN TALREJA
Date: 2025.09.24
(IA No. 164681/2022 - APPLICATION FOR LISTING REVIEW PETITION IN
12:29:35 IST
Reason:
OPEN COURT, IA No. 164684/2022 - CONDONATION OF DELAY IN FILING
REVIEW PETITION and IA No. 164678/2022 - EX-PARTE STAY)
1
Diary No(s). 40509/2022 (X)
(IA No. 194730/2022 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT, IA No. 194729/2022 - CONDONATION OF DELAY IN FILING
REVIEW PETITION and IA No. 194731/2022 - EX-PARTE STAY)
Diary No(s). 40514/2022 (X)
(IA No. 194770/2022 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT, IA No. 194769/2022 - CONDONATION OF DELAY IN FILING
REVIEW PETITION and IA No. 194773/2022 - EX-PARTE STAY)
Diary No(s). 38605/2023 (X)
(IA No. 191724/2023 - CONDONATION OF DELAY IN FILING REVIEW
PETITION and IA No. 191736/2023 - STAY APPLICATION)
Date : 23-09-2025 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE UJJAL BHUYAN
HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH
For Petitioner(s) : Mr. Vikram Chaudhri, Sr. Adv.
Mr. Keshavam Chaudhri, Adv.
Mr. Rishi Sehgal, Adv.
Ms. Hargun Sandhu, Adv.
Ms. Muskaan Khurana, Adv.
Ms. Nikita Gill, Adv.
Mr. Ishaan Sahai, Adv.
Mr. Ritul Seth, Adv.
Mr. Amit K. Nain, AOR
Mr. Kartik Yadav, Adv.
Mr. Vikram Chaudhri, Sr. Adv.
Mr. Nikhil Jain, AOR
Mr. Rishi Sehgal, Adv.
Ms. Nikita Gill, Adv.
Ms. Muskaan Khurana, Adv.
Ms. Divya Jain, Adv.
Mr. Ishaan Sahai, Adv.
Mr. Vikram Chaudhri, Sr. Adv.
Mr. Keshavam Chaudhri Cha, Adv.
Ms. Anzu. K. Varkey, AOR
Mr. Rishi Sehgal, Adv.
Ms. Hargun Sandhu, Adv.
Ms. Nikita, Adv.
Ms. Muskhan Khurana, Adv.
Ms. Ishaan, Adv.
Ms. Rijul Seth, Adv.
Mr. Kapil Sibal, Sr. Adv.
Dr. Abhishek Manu Singhvi, Sr. Adv.
Mrs. Shally Bhasin, AOR
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Mr. Arshdeep Singh Khurana, Adv.
Mr. Adit Pujari, Adv.
Mr. Amit Bhandari, Adv.
Mr. Akshat Gupta, Adv.
Mr. Harsh Srivastava, Adv.
Mr. Rupali Samuel, Adv.
Ms. Aparajita Jamwal, Adv.
Mr. Sidak Singh Anand, Adv.
Mr. Prateek Yadav, Adv.
Mr. Mrityunjoy Roy, Adv.
Mr. Mayank Jain, Adv.
Mr. Kapil Sibal, Sr. Adv.
Mr. Madhur Jain, Adv.
Dr. Abhishek Manu Singhvi, Sr. Adv.
Ms. Aakriti Dhawan, Adv.
Mr. Arpit Goel, Adv.
Mr. Deepak Jain, Adv.
Mr. Parmatma Singh, AOR
For Respondent(s) : Mr. Tushar Mehta, Solicitor General
Mr. Suryaprakash V Raju, A.S.G.
Mr. Zoheb Hussain, Adv.
Ms. Kanu Agrawal, Adv.
Mr. Arkaj Kumar, Adv.
Mr. Gaurang Bhushan, Adv.
Ms. Astha Singh, Adv.
Mr. Annam Venkatesh, Adv.
Mr. Arvind Kumar Sharma, AOR
Ms. Anushka Gupta, Adv.
Mrs. Aakriti Mishra, Adv.
Mr. Prakhar Bharadwaj, Adv.
Ms. Yashasvi, Adv.
Mr. Anshul Choudhary, Adv.
Ms. Sweety Chauhan, Adv.
Ms. Divya S. Rao, Adv.
Ms. Ritika Nigam, Adv.
Ms. Nidhi Singh, Adv.
Ms. Tuhina Misra, Adv.
Mr. Mukesh Kumar Maroria, AOR
Mr. Bharat Gupta, AOR
Mr. Kapil Sibal, Sr. Adv.
Mr. Sanjay Basu, Adv.
Mr. Udayaditya Banerjee, AOR
Mr. Nipun Saxena, Adv.
Mr. Soumen Mohanty, Adv.
Mr. Adit Pujari, Adv.
Mrs. Parul Shukla, Adv.
Ms. Rupali Samuel, Adv.
Ms. Shubhangi Pandey, Adv.
Mr. Saday Mondal, Adv.
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Ms. Aprajita Jamwal, Adv.
Ms. Arshiya Ghose, Adv.
Ms. Aadya Pandey, Adv.
Ms. Monal Prasad, Adv.
Ms. Deepali Dabbas, Adv.
M/S. Vkc Law Offices, AOR
Mr. Varun K Chopra, Adv.
Mr. D Jha, Adv.
Dr. Menaka Guruswamy, Sr. Adv.
Mr. Prateek K Chadha, AOR
Mr. Utkarsh Pratap, Adv.
Ms. Bhumika Yadav, Adv.
Ms. Shaswati Parhi, Adv.
Ms. Kashish Jain, Adv.
Mr. Sreekar Aechuri, Adv.
Mr. Aniket Chauhaan, Adv.
Ms. Surbhi Soni, Adv.
Mr. Abhimanyu Bhandari, Sr. Adv.
Ms. Mehaak Jaggi, AOR
Mr. Arjun Syal, Adv.
Mr. Siddhartha Borgohain, Adv.
Ms. Farhat Jahan Rehmani, AOR
Mr. Rahul Tanguria, Adv.
Mr. Mohammed Danish, Adv.
Mr. Atif Inam, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 25.09.2025.
(NITIN TALREJA) (PREETHI T.C.) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR 4