Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(t) in Mising Autonomous Council Act, 1995 (t)[ "Commission" means the Assam State Election Commission constituted vide Govt. Notification No. PDA.116/94/6 dated 31-5- 1994. [Inserted by Assam Act no. 8 of 2001.]
