Section 72C(1)(a) in The Mines Act, 1952

[Cites 0, Cited by 35] [Section 72C(1)] [Section 72C] [Entire Act]

Union of India - Subsection

Section 72C(1)(a) in The Mines Act, 1952

(a)if such contravention results in loss of life, with imprisonment which may extend to two years, or with fine which may extend to five thousand rupees, or with both; or

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Union of India - Subsection

Section 72C(1)(a) in The Mines Act, 1952