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Bombay High Court

Omprakash Bhaurao Kamdi & Ors vs The State Of Maharashtra Through Its ... on 14 December, 2020

Author: S.P. Tavade

Bench: A.A. Sayed, S.P. Tavade

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                                              21 ia 63.20 in cri app 628.14 as.doc


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             CRIMINAL/CIVIL APPELLATE JURISDICTION
                INTERIM APPLICATION NO.63 OF 2020
                               IN
               CRIMINAL APPLICATION NO.628 OF 2014

State of Maharashtra                      ...Applicant
IN THE MATTER BETWEEN
Sanjay Hariram Agarwal                    ...Applicant
      v/s.
Omprakash Bhaurao Kamdi & Ors.            ...Respondents

                              WITH
               CRIMINAL APPLICATION NO.628 OF 2014
Sanjay Hariram Agarwal                    ...Applicant
     v/s.
The State of Maharashtra & Ors.           ...Respondents

                             WITH
              CRIMINAL APPLICATION NO.624 OF 2014
                             WITH
              CRIMINAL APPLICATION NO.625 OF 2014
                             WITH
              CRIMINAL APPLICATION NO.626 OF 2014
                             WITH
              CRIMINAL APPLICATION NO.627 OF 2014
                             WITH
              CRIMINAL APPLICATION NO.630 OF 2014
                             WITH
              CRIMINAL APPLICATION NO.631 OF 2014
                             WITH
              CRIMINAL APPLICATION NO.1022 OF 2014
Sanjay Hariram Agarwal                    ...Applicant
     v/s.
The State of Maharashtra & Ors.           ...Respondents
                              WITH
               CRIMINAL APPLICATION NO.322 OF 2015
                               IN
               CRIMINAL APPLICATION NO.629 OF 2014
                              WITH
               CRIMINAL APPLICATION NO.629 OF 2014

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                                                    21 ia 63.20 in cri app 628.14 as.doc


Suresh Shivajirao Kale                          ... Intervenor
IN THE MATTER BETWEEN
Sanjay Hariram Agarwal                          ...Applicant
     v/s.
The State of Maharashtra & Ors.                 ...Respondents

                              WITH
                   APPLICATION NO.889 OF 2019
                               IN
               CRIMINAL APPLICATION NO.332 OF 2015
                              WITH
               CRIMINAL APPLICATION NO.332 OF 2015
                              WITH
               CRIMINAL APPLICATION NO.333 OF 2015
Wardha District Central
Co-operative Bank Ltd.                          ...Applicant
     v/s.
Sanjay Hariram Agarwal & Anr.                   ...Respondents

                              WITH
          CIVIL PUBLIC INTEREST LITIGATION NO.15 OF 2020

Omprakash Bhaurao Kamdi & Ors.                  ...Petitioner
     v/s.
The State of Maharashtra & Ors.                 ...Respondents

Mr. Niteen Pradhan a/w Ms. Tanvi Tapkire, Mr. Anthony Nadar for the
Applicants in IA No.63 of 2020.
Mr. Ashok Mate i/b Mr. Dujendrakumar H. Sharma a/w Mr. Prateek D.
Sharma for Respondent Nos.5 to 7, 9 and 11 to 13 in Cri. Application
No.627 of 2014.
Mr. Shamsuder Solanke i/b Mr. Pramod N. Patil for Respondent No.8 in Cri.
Application No.1022 of 2014.
Mr. Girish Purohit for Respondent No.4, 5 and 7 in Cri. Application No.628
of 2014.
Mr. B.B. Tiwari for Respondent no.6 in Cri. Application No.628 of 2014.
Mr. Amol Jagtap i/b Mr. Abhijit Desai for Wardha Bank in Application No.889
of 2019 and Cri. Application No.333 of 2015.
Mr. Pralhad Paranjpe a/w Mr. Manish Kelkar for Respondent No.2 in Cri.
Application No.628 of 2014.
Mr. P.P. Kakade, GP a/w Ms. Rupali Shinde, AGP in Civil PIL No.15 of 2020.
Mr. A.R. Patil, APP for the Respondents/State in IA No.63 of 2020 alongwith
all connected Criminal Applications.

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                                                  21 ia 63.20 in cri app 628.14 as.doc



                            CORAM :    A.A. SAYED &
                                       S.P. TAVADE, JJ.
                            DATED :    14 DECEMBER 2020



P.C.:

At the request of learned APP, stand over to 4 January 2021 under the caption for "directions".

(S.P. TAVADE, J.) (A.A. SAYED, J.) K 3/3