Bombay High Court
Omprakash Bhaurao Kamdi & Ors vs The State Of Maharashtra Through Its ... on 14 December, 2020
Author: S.P. Tavade
Bench: A.A. Sayed, S.P. Tavade
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21 ia 63.20 in cri app 628.14 as.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL/CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO.63 OF 2020
IN
CRIMINAL APPLICATION NO.628 OF 2014
State of Maharashtra ...Applicant
IN THE MATTER BETWEEN
Sanjay Hariram Agarwal ...Applicant
v/s.
Omprakash Bhaurao Kamdi & Ors. ...Respondents
WITH
CRIMINAL APPLICATION NO.628 OF 2014
Sanjay Hariram Agarwal ...Applicant
v/s.
The State of Maharashtra & Ors. ...Respondents
WITH
CRIMINAL APPLICATION NO.624 OF 2014
WITH
CRIMINAL APPLICATION NO.625 OF 2014
WITH
CRIMINAL APPLICATION NO.626 OF 2014
WITH
CRIMINAL APPLICATION NO.627 OF 2014
WITH
CRIMINAL APPLICATION NO.630 OF 2014
WITH
CRIMINAL APPLICATION NO.631 OF 2014
WITH
CRIMINAL APPLICATION NO.1022 OF 2014
Sanjay Hariram Agarwal ...Applicant
v/s.
The State of Maharashtra & Ors. ...Respondents
WITH
CRIMINAL APPLICATION NO.322 OF 2015
IN
CRIMINAL APPLICATION NO.629 OF 2014
WITH
CRIMINAL APPLICATION NO.629 OF 2014
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21 ia 63.20 in cri app 628.14 as.doc
Suresh Shivajirao Kale ... Intervenor
IN THE MATTER BETWEEN
Sanjay Hariram Agarwal ...Applicant
v/s.
The State of Maharashtra & Ors. ...Respondents
WITH
APPLICATION NO.889 OF 2019
IN
CRIMINAL APPLICATION NO.332 OF 2015
WITH
CRIMINAL APPLICATION NO.332 OF 2015
WITH
CRIMINAL APPLICATION NO.333 OF 2015
Wardha District Central
Co-operative Bank Ltd. ...Applicant
v/s.
Sanjay Hariram Agarwal & Anr. ...Respondents
WITH
CIVIL PUBLIC INTEREST LITIGATION NO.15 OF 2020
Omprakash Bhaurao Kamdi & Ors. ...Petitioner
v/s.
The State of Maharashtra & Ors. ...Respondents
Mr. Niteen Pradhan a/w Ms. Tanvi Tapkire, Mr. Anthony Nadar for the
Applicants in IA No.63 of 2020.
Mr. Ashok Mate i/b Mr. Dujendrakumar H. Sharma a/w Mr. Prateek D.
Sharma for Respondent Nos.5 to 7, 9 and 11 to 13 in Cri. Application
No.627 of 2014.
Mr. Shamsuder Solanke i/b Mr. Pramod N. Patil for Respondent No.8 in Cri.
Application No.1022 of 2014.
Mr. Girish Purohit for Respondent No.4, 5 and 7 in Cri. Application No.628
of 2014.
Mr. B.B. Tiwari for Respondent no.6 in Cri. Application No.628 of 2014.
Mr. Amol Jagtap i/b Mr. Abhijit Desai for Wardha Bank in Application No.889
of 2019 and Cri. Application No.333 of 2015.
Mr. Pralhad Paranjpe a/w Mr. Manish Kelkar for Respondent No.2 in Cri.
Application No.628 of 2014.
Mr. P.P. Kakade, GP a/w Ms. Rupali Shinde, AGP in Civil PIL No.15 of 2020.
Mr. A.R. Patil, APP for the Respondents/State in IA No.63 of 2020 alongwith
all connected Criminal Applications.
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21 ia 63.20 in cri app 628.14 as.doc
CORAM : A.A. SAYED &
S.P. TAVADE, JJ.
DATED : 14 DECEMBER 2020 P.C.:
At the request of learned APP, stand over to 4 January 2021 under the caption for "directions".
(S.P. TAVADE, J.) (A.A. SAYED, J.) K 3/3