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[Cites 0, Cited by 0] [Section 26(11)] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(11)(b) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(b)can be caused by any of the following: (i) the appearance of a novel or previously controlled or eradicated infectious agent or biological toxin, or; (ii) any disaster, including major accidents.