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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(a) in The M.P. Sthaniya Nidhi Sampariksha Adhiniyam, 1973

(a)[ "Audit" includes detailed audit, special audit, resident audit and such other audit as the State Government may, from time to time, specify] [Substituted by M.P. Act No. 20 of 1979.];