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State of Karnataka - Section

Section 26 in The Karnataka Certain Inams Abolition Act, 1977

26. Disposal of lands vesting in the State Government.

- Lands vesting in the State Government and in respect of which any person is not entitled to be registered as an occupant under this Act shall be disposed of in accordance with the rules framed from time to time under the Act for disposal of lands belonging to the State Government.