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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1)(a) in The Orissa Nurses and Midwives Registration Act, 1938

(a)has undergone the course of training or passed the examination, if any, prescribed for nurses, health visitors, midwives or trained dais; or