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[Cites 0, Cited by 0] [Section 27(7)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(7)(ii) in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

(ii)Where the number of eligible persons for promotion to higher post is less than the number of specified above, all the persons so eligible shall be considered.