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[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Rajasthan - Subsection

Section 80(1)(c) in The Rajasthan District Boards Act, 1954

(c)a copy of any record, correspondence or plan or other document which is in his possession or under his control in his official capacity or which is recorded or filed in his office or in the office of any servant subordinate to him.