Jammu & Kashmir High Court - Srinagar Bench
Shafi Gojer & Ors vs Ut Of J&K & Ors on 21 December, 2021
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
S. No. 119 Supp
Before Notice Matters
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
AT SRINAGAR
WP(C) No. 2667/2021
CM No. 8336/2021
Shafi Gojer & Ors. .....Petitioner(s)
Through: Mr. Rabinder Singh, Advocate.
V/s
UT of J&K & Ors. ..... Respondent(s)
Through:
CORAM:
HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
21.12.2021 Notice to the respondents returnable within a period of four weeks.
Notice in CM as well returnable within the same period.
Requisite for service within one week.
List on 25th March 2022.
In the meantime, subject to objections and till next date of hearing, there shall be status quo with regard to the subject land.
(SANJEEV KUMAR) JUDGE SRINAGAR 21.12.2021 "Nuzhat "
NUZHAT SHAFI 2021.12.22 16:25 I attest to the accuracy and integrity of this document