Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Chattisgarh - Subsection Section 9(g) in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016 (g)Preparing and providing various reports as required under these rules and as required by the Appointing Authority from time to time.
