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State of Assam - Section

Section 10A in Assam Khadi and Village Industries Board Act, 1955

10A. [ Powers and functions of the Chairman. [Inserted by Assam Act No. 31 of 1960, dated 17.12.1960.]

- The Chairman of the Board shall preside over the meetings of the Board, and shall take decision when the Board or the Executive Committee is not in session.