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[Cites 0, Cited by 0] [Section 588] [Entire Act]

State of Odisha - Subsection

Section 588(2) in Orissa Municipal Rules, 1953

(2)Such building or place shall have at least two main exits of not less than eight feet in height and six feet in width. Where these exits are closed by doors, the doors shall be so made as to open outwards. Such exits shall be so arranged that they can be pushed open easily and at once from inside.