Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Assam - Subsection Section 76(vii) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960 (vii)In the event of any transactions having taken place as indicated in item (vi), the following further details shall be furnished :
