Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(viii) in The Central Information Commission (Management) Regulations, 2007

(viii)The appeals and complaints shall bear separate serial numbers so that they can be easily identified under separate heads.