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[Cites 0, Cited by 0] [Section 34(4)] [Section 34] [Entire Act]

State of Tamilnadu - Subsection

Section 34(4)(a) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973

(a)The educational agency and the school committee shall cease to discharge the duties imposed on, and to perform the functions entrusted to that agency and that committee; and