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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(1) in The Chhattisgarh Sah Chikitsa Parishad Act, 2001

(1)Subject to the provision-of this Act and the rules made thereunder, the Council shall exercise such powers and perform such functions as may he necessary for carrying out the purposes of this Act.