Supreme Court - Daily Orders
B.K. Jayamma vs B.K. Ramaiah on 1 December, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
1
ITEM NO.42 COURT NO.11 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19885/2021
(Arising out of impugned final judgment and order dated 23-07-2021
in RFA No. 564/2019 passed by the High Court Of Karnataka At
Bengaluru)
B.K. JAYAMMA & ANR. Petitioner(s)
VERSUS
B.K. RAMAIAH & ORS. Respondent(s)
IA No. 23808/2023 - APPLICATION FOR VACATION OF INTERIM ORDER
IA No. 157372/2021 - EXEMPTION FROM FILING O.T.
IA No. 31620/2023 - VACATING STAY
Date : 01-12-2023 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) Col. R. Balasubramanian, Sr. Adv.
Mrs. T S Shanthi, Adv.
Mr. Sanjeev Kumar, Adv.
Mr. Narendra Kumar, AOR
For Respondent(s) Mr. Anand Varma, AOR
Mr. Vipin Nair, AOR
Mr. Sughosh Subramanyam, Adv.
Mr. Shashank Chaturvedi, Adv.
Mr. Anand Sanjay M Nuli, Adv.
Mr. Dharm Singh, Adv.
Mr. Shiva Swaroop, Adv.
M/S. Nuli & Nuli, AOR
Mr. Nishant Verma, AOR
Mr. Amit J, Adv.
UPON hearing the counsel the Court made the following
Signature Not Verified
O R D E R
Digitally signed by Jayant Kumar Arora Date: 2023.12.02 12:47:36 IST Reason: Perused the letter circulated by learned counsel for Respondent No. 2 seeking adjournment due to personal difficulty.
2Looking to the facts of the case, we grant leave and post the appeal for hearing in the month of April, 2024.
In the meantime, the parties shall file brief note of submissions and shall complete the pleadings.
(JAYANT KUMAR ARORA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER