Rajasthan High Court - Jaipur
Rajendra Kumar Sharma S/O Shri ... vs The State Of Rajasthan on 24 September, 2021
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Misc. Application No. 160/2021
IN
S.B. Civil Writ Petition No. 10446/2021
1. Rajendra Kumar Sharma S/o Shri Brijmohan Sharma,
Aged About 67 Years, R/o Nearby Post Office, Kishanganj,
District Baran, Rajasthan. (Appointed As Msw Vide Order
Dated 29.05.1973 And Retired On 29.03.2001 From The
Post Of Multi Purpose Worker Mpw)
2. Babulal Choursiya S/o (Late) Shri Kanhaiya Lal Choursiya,
Aged About 75 Years, R/o Near By Bohro Ki Masjid Shri Ji
Ka Chouk, District Baran, Rajasthan (Appointed As Msw
Vide Order Dated 14.105.1974 And Retired On 1999 From
The Post Of Multi Purpose Worker (Mpw)
3. Bhanwarlal Suman S/o Shri Nandlal Suman, Aged About
79 Years, R/o Jhawariya Kuaa, Rajpura Ward,bihind Baba
Kirana Store, District Baran, Rajasthan (Appointed As
Msw Vide Order Dated 30.05.1962 And Retired On
31.12.1999 From The Post Of Multi Purpose Worker
(Mpw)
4. Hajarilal Sharma S/o Shri Mathura Das, Aged About 72
Years, R/o Village And Post Galawan, Tehsil Kishanganj,
District Baran, Rajasthan (Appointed As Msw Vide Order
Dated 11.08.1971 And Retired On 30.08.2008 From The
Post Of Multi Purpose Worker (Mpw)
5. Hiralal Gurjar S/o Shri Bherulal Gurjar, Aged About 77
Years, R/o Mu- Po. Kishanganj, District Baran, Rajasthan
(Appointed As Msw Vide Order Dated 20.08.1963 And
Retired On 31.03.2001 From The Post Of Multi Purpose
Worker (Mpw)
6. Kesarilal S/o Shri Gobari Lal, Aged About 73 Years, R/o
Leka Colony, Nearby Tejaji Ke Chabutare, District Baran,
Rajasthan (Appointed As Msw Vide Order Dated
09.08.1771 And Retired On 31.03.2008 From The Post Of
Multi Purpose Worker (Mpw)
7. Kesarilal Suman S/o Shri Bherulal, Aged About 70 Years,
R/o Dhohat,tehsil-Mangrol, District Baran, Rajasthan
(Appointed As Msw Vide Order Dated 04.06.1974 And
Retired On 31.01.2002 From The Post Of Multi Purpose
Worker (Mpw)
8. Mohammda Siddik S/o (Late) Shri Ismayal Khan, Aged
About 67 Years, R/o Mu. Po. Sarwal, Tehsil Chhipa
Badaud, District Baran, Rajasthan (Appointed As Msw
Vide Order Dated 07.04.1978 And Retired On 31.10.1999
From The Post Of Multi Purpose Worker (Mpw)
9. Mohanlal Sharma S/o (Late) Shri Ramkaran Sharma,
Aged About 68 Years, R/o Gram Bamli, Post Bamla, Tehsil
And District-Baran, Rajasthan (Appointed As Msw Vide
Order Dated 20.05.1972 And Retired On 31.08.2013
From The Post Of Multi Purpose Worker (Mpw)
10. Nathulal Verma S/o (Late) Sitaram Verma, Aged About 65
Years, R/o Mushir Paheda, Tehsil And District Baran,
Rajasthan (Appointed As Msw Vide Order Dated
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22.05.1978 And Retired On 31.08.2015 From The Post Of
Multi Purpose Worker (Mpw)
11. Nihala Ahamad Pathan S/o Shri Lal Mohammad, Aged
About 70 Years, R/o Gram Baldada, Tehsil-Anta, District
Baran, Rajasthan. (Appointed As Msw Vide Order Dated
15.04.1972 And Retired On 30.04.2010 From The Post Of
Multi Purpose Worker (Mpw)
12. Ramdayal Meena S/o Shri Dhannalal, Aged About 73
Years, R/o Vedpur, Tehsil-Atru, District-Baran, Rajasthan
(Appointed As Msw Vide Order Dated 07.09.1978 And
Retired On 28.02.2010 From The Post Of Multi Purpose
Worker (Mpw)
13. Ramprasad Sharma S/o (Late) Shri Badrinarayan
Sharma, Aged About 79 Years, R/o Susawan Shahbad
Road, Nearby Ramdware, District Baran, Rajasthan
(Appointed As Msw Vide Order Dated 09.08.1771 And
Retired On 31.05.2008 From The Post Of Multi Purpose
Worker (Mpw)
14. Ramswroop Malviya S/o (Late) Shri Durgashankar
Malviya, Aged About 69 Years, R/o Tel Factor, Nearby
Subodh School, Jhalawar Road, District Baran, Rajasthan
(Appointed As Msw Vide Order Dated 20.11.1973 And
Retired On 31.03.2012 From The Post Of Multi Purpose
Worker (Mpw)
15. Satynarayan Gautam S/o (Late) Shri Ramgopal Gautam,
Aged About 67 Years, R/o Mala Devi Pahad, Nearby Bihari
Mandir District-Baran, Rajasthan (Appointed As Msw Vide
Order Dated 16.11.1972 And Retired On 31.07.2014
From The Post Of Multi Purpose Worker (Mpw)
16. Smt.nirmala Devi W/o (Late) Shri Brijmohan Tailar, Aged
About 69 Years, R/o House No. A/17, Shivaji Nagar,
District-Baran, Rajasthan (Appointed As Msw Retired
From The Post Of Multi Purpose Worker (Mpw)
17. Smt. Maya Devi W/o (Late) Shri Ganesh Sharma, Aged
About 65 Years, R/o Chhipabadod, District Baran,
Rajasthan (Appointed As Msw And Retired From The Post
Of Multi Purpose Worker (Mpw)
18. Suresh Chand Nigam S/o (Late) Shri Basanti Lal Nigam,
Aged About 69 Years, R/o House No. 1152 Rbh, Jawahar
Nagar, Jhalawar Road District-Baran, Rajasthan
(Appointed As Msw Vide Order Dated 17.04.1972 And
Retired On 31.07.2012 From The Post Of Multi Purpose
Worker (Mpw)
----Petitioners
Versus
1. The State Of Rajasthan, Through Secretary, Medical And
Health Department, Government Of Rajasthan,
Secretariat, Jaipur
2. Secretary, Finance Department, Government Of
Rajasthan, Secretariat, Jaipur.
3. Principal Secretary To Government, Department Of
Personnel, Main Building, Secretariat, Jaipur (Rajasthan)
4. Director, Medical And Family Welfare Department,
Swasthya Bhawan, Jaipur.
5. The Additional Director (Admn.) Medical And Health
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Services, Swasthya Bhawan, Jaipur.
6. Chief Medical And Health Officer, Government Hospital,
Baran (Raj.)
----Respondents
For Petitioner(s) : Mr. Rajendra Sharma.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI Order 24/09/2021 An application has been filed by the applicant-petitioners seeking correction in the cause title of S.B. Civil Writ Petition No. 10446/2021, decided on 20.09.2021.
Learned counsel for the petitioners submits that due to typographical error instead of 'Chief Medical & Health Officer, Government Hospital, Bundi and Chief Medical & Health Officer, Government Hospital, Sawai Madhopur' impleaded as respondents No. 6 and 7, 'Chief Medical & Health Officer, Government Hospital, Baran (Raj.)' ought to have been impleaded as party-respondent No.6 in the writ petition.
In view of the submissions made in the application, the same is allowed. The petitioners are permitted to amend the cause title in the writ petition.
The order dated 20.09.2021 shall be read with the said amendment.
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