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State of Uttar Pradesh - Section

Section 10 in The U.P. Control Of Goondas Rules, 1970

10.

The following circumstances shall ordinarily be considered as sufficient to render the giving of an opportunity under Section 5 impracticable :
(i)where the person concerned fails to comply with any requirement under clause (a) or clause (d) of Rule 6; or
(ii)if his whereabouts are not known.