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Supreme Court - Daily Orders

Joint Commissioner Of Income Tax vs M/S Hatsun Agro Products Ltd on 3 April, 2019

     ITEM NO.45                             REGISTRAR COURT. 1                   SECTION XII

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR AVANI PAL SINGH

     Petition(s) for Special Leave to Appeal (C)                       No(s).    4683/2018

     JOINT COMMISSIONER OF INCOME TAX                                          Petitioner(s)

                                                         VERSUS

     M/S HATSUN AGRO PRODUCTS LTD                                              Respondent(s)


     Date : 03-04-2019 This petition was called on for hearing today.



     For Petitioner(s)
                                           Mr. Pabitra Kumar Biswal, Adv.
                                           Mrs. Anil Katiyar, AOR

     For Respondent(s)
                                           Mr. Abhishek Boob, Adv.
                                           Mr. Ameya Dadhich, Adv.
                                           Mr. Kishore Kunal, AOR


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Ld. Counsel for the sole respondent prays for and is granted four weeks time, as last opportunity, for filing counter affidavit.

Registry to process the matter for listing before the Hon'ble Court, as per rules, after completion of period of four weeks.

Signature Not Verified

AVANI PAL SINGH Registrar Digitally signed by VINOD KUMAR TIWARI Date: 2019.04.08 09:44:08 IST Reason: