Supreme Court - Daily Orders
Joint Commissioner Of Income Tax vs M/S Hatsun Agro Products Ltd on 3 April, 2019
ITEM NO.45 REGISTRAR COURT. 1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR AVANI PAL SINGH
Petition(s) for Special Leave to Appeal (C) No(s). 4683/2018
JOINT COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S HATSUN AGRO PRODUCTS LTD Respondent(s)
Date : 03-04-2019 This petition was called on for hearing today.
For Petitioner(s)
Mr. Pabitra Kumar Biswal, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
Mr. Abhishek Boob, Adv.
Mr. Ameya Dadhich, Adv.
Mr. Kishore Kunal, AOR
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel for the sole respondent prays for and is granted four weeks time, as last opportunity, for filing counter affidavit.
Registry to process the matter for listing before the Hon'ble Court, as per rules, after completion of period of four weeks.
Signature Not Verified
AVANI PAL SINGH Registrar Digitally signed by VINOD KUMAR TIWARI Date: 2019.04.08 09:44:08 IST Reason: