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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Uttar Pradesh - Subsection

Section 21(2)(vi) in The Uttar Pradesh State Sports University Act, 2021

(vi)to publish or finance the publication of studies, books, periodicals, reports and other literature from time to lime and to sell or arrange for the sale as it may deem fit;