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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Karnataka - Subsection

Section 41(1)(xvii) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(xvii)One Agro Industrialist nominated by the State Government in respect of any meeting for availing the benefit of their specialized knowledge of subjects on the agenda of such meeting;