Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(4) in The Orissa Municipal Corporation Act, 2003 (4)"bakery" or "bake-house" means any place in which bread, biscuits or confectionery are packed, cooked or prepared in any manner whatsoever for the purposes of sale or profit;
