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NCT Delhi - Section

Section 53 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

53. Deputy Superintendent's Journal.

- The Deputy Superintendent shall regularly maintain a journal in which he shall from time, to time record, as they occur, all events of importance affecting the jail and shall daily record the journal of the jail. He shall enter in his journal all reports and representations which it may ; be his duty to make to the Superintendent, and all other matters which by any of the provisions of the rules, regulations, directions and orders for the time being in force, he is required to enter therein. The journal will be sent to the Superintendent every week.