Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Uttarakhand - Subsection Section 5(4) in The Uttarakhand Witness Protection Act, 2020 (4)The Competent Authority may issue the witness protection order by determining the category of withess on the basis of threat analysis report.
