Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act] State of West Bengal - Subsection Section 40(2)(g) in The West Bengal Council Of Higher Secondary Education Act, 1975 (g)the manner in which all payments to and from the West Bengal Council of Higher Secondary Education Fund shall be made;