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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Madhya Pradesh - Subsection

Section 39(5) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(5)Where the licensee transfers his arms to another person by way of sale, gift or otherwise, he shall intimate the officer-in-charge of the sanctuary or National park, within a period of fifteen days of such transfer.