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Union of India - Section

Section 3 in The Bureau of Energy Efficiency (Certification Procedures for Energy Managers) Regulations, 2010

3. Conduct of National Examination. -

(1)For the purpose of certification of Energy Managers, the Bureau shall, either by itself or through agency, conduct National Examination.
(2)The Bureau shall, by publication in the newspaper, notify the date, time and place where such National Examination shall be conducted.
(3)The National Examination shall be conducted in English medium.