Section 27(2)(i) in Uttar Pradesh Milk Act, 1976

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(2)(i) in Uttar Pradesh Milk Act, 1976

(i)the reference to the Milk Commissioner of the disputes between a Milk Union, dairy, processor or manufacturer and the procedure to be followed by the Milk Commissioner in this regard; and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 27(2)(i) in Uttar Pradesh Milk Act, 1976