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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Jharkhand - Subsection

Section 27(2)(e) in Jharkhand Municipal Act, 2011

(e)As nearly as possible but not exceeding fifty percent of the total number of the offices not reserved for Scheduled Castes, Scheduled Tribes and Backward Classes shall be reserved for women;