Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Andhra Pradesh - Subsection Section 40(2) in Andhra Pradesh Fisheries and Ocean University (Establishment and Regulation) Act, 2017 (2)A copy of the Annual Financial Statements together with the Audit Report shall be submitted to the Government every financial year.
