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[Cites 0, Cited by 0] [Section 107(1)] [Section 107] [Entire Act]

State of Gujarat - Subsection

Section 107(1)(b) in The Gujarat Co-Operative Societies Act, 1961

(b)on receipt of an application made upon a resolution carried by three-fourths of the members of a society present at a special general meeting called for the purpose, or