Manipur High Court
State Of Manipur; & Anr vs National Human Rights Commission ... on 23 May, 2024
Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
LAIREN
MAYUM Digitally signed by
LAIRENMAYUM
Item No. 34
INDRAJE Date: 2024.05.23
INDRAJEET SINGH
IN THE HIGH COURT OF MANIPUR
ET 15:33:36 +05'30'
AT IMPHAL
SINGH
WP (C) No. 201 of 2023
State of Manipur; & Anr.
Petitioners
Vs.
National Human Rights commission (NHRC); & Anr.
Respondents
BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 23.05.2024 Mr. Tomclist, learned counsel appearing for the petitioners, prays for taking up this matter after 2(two) weeks.
Mr. Mathuk Thumra, learned counsel appearing for the respondents, has no objection.
As prayed for, list this case again on 02.07.2024.
Earlier interim order shall continue till the next date of hearing.
JUDGE Indrajeet Page 1