Madhya Pradesh High Court
Manoj Kushwaha vs The State Of Madhya Pradesh on 18 June, 2021
Author: Sheel Nagu
Bench: Sheel Nagu
1 MCRC-4744-2020 The High Court Of Madhya Pradesh MCRC-4744-2020 (MANOJ KUSHWAHA Vs THE STATE OF MADHYA PRADESH) 3 Jabalpur, Dated : 18-06-2021 Heard through Video Conferencing. None for the petitioner. Shri Dharmendra Kaurav, Panel Lawyer for the State. List this case after one week.
(SHEEL NAGU) JUDGE amit Signature Not Verified SAN Digitally signed by AMIT JAIN Date: 2021.06.21 13:18:30 IST