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State of Punjab - Section

Section 10 in Punjab Detenus (Conditions of Detention) Order, 1981

10. Sundry Allowance.

- Special class detenus shall be paid a lump sum Sundry allowance at the rate of thirty rupees per mensem and Ordinary class detenus at the rate of fifteen rupees per mensem for the purchase of stationary, toilet articles washing and smoking material. This allowance will be kept by the Superintendent and will not be allowed to accrue for more than two months. Unspent amount will not be payable to the detenus.