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[Cites 0, Cited by 0] [Section 260(2)] [Section 260] [Entire Act]

NCT Delhi - Subsection

Section 260(2)(m) in The New Delhi Municipal Council Act, 1994

(m)the position, materials and methods of construction of hearths, smoke-escapes, chimneys, stair-cases, latrines, drains and cesspools;