Section 66 in The Maharashtra Animal and Fishery Sciences University Act, 1998
66. Payment of certain monies to the University.
(1)The Krishi Vidyapeeths shall, out of its funds as on the appointed day pay to the University such amount, as the State Government may in consultation with the said Vidyapeeths, specify.(2)The amount payable under sub-section (1) shall be in addition to the amounts transferred under section 65.
