Section 3(1)(a) in U.P. Kshettra Panchayats and Zila Panchayats (Erection and Re-Erection of a Building or Making or Enlarging of a Well Within a Controlled Rural Area) Rules, 1974

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(a)the boundaries of the site with dimensions specifying khasra number and other means of identifying the location;

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