Himachal Pradesh High Court
Sudesh Raj vs Smt. Pushpa Kaushal And Also Before on 22 November, 2019
Author: Anoop Chitkara
Bench: Anoop Chitkara
CMPMO No. 762 of 2019 22112019 Present: Mr. Pawan Gautam, Advocate, for the .
petitioner.
Admit. Call for the records.
Issue post admission notice to the respondents returnable within four weeks, on taking steps within one week.
CMP No. 13326 of 2019 Notice in the aforesaid terms. In the meantime, further proceedings before the learned Civil Judge Senior Division, Una, H.P. in Case No. 648 of 2013 titled as Sudesh Raj Vs. Smt. Pushpa Kaushal and also before Civil Judge Senior Division Court No.1, Una, H.P. in case No. 1163 of 2018 titled as Sudesh Raj Vs. Gram Panchayat fixed for 28112019 and 04122019 respectively for arguments, are stayed till next date of hearing. Steps be taken within a week.
Copy Dasti.
(Anoop Chitkara) Judge 22nd November, 2019.
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