Delhi High Court - Orders
Strides Pharma Science Limited vs Round The Clock Logistics Private ... on 23 July, 2024
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 438/2023, I.A. 11857/2023, I.A. 12863/2023 &
I.A. 14322/2023
STRIDES PHARMA SCIENCE LIMITED .....Plaintiff
Through: Mr. Sukrit R. Kapoor and Mr.
Samarth Kapoor, Advocates
versus
ROUND THE CLOCK LOGISTICS PRIVATE
LIMITED & ORS. .....Defendants
Through: Mr. Kartikay Mathur Shanker,
Advocate for D-2
Mr. Swapnil Srivastava, Advocate for
D-3
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 23.07.2024
1. Learned counsel for defendant no. 3 requests for an adjournment which is not opposed by the plaintiff.
2. List for arguments on pending I.As. on 27.11.2024.
MANMEET PRITAM SINGH ARORA, J JULY 23, 2024/msh This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/07/2024 at 03:19:36