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Delhi High Court - Orders

Strides Pharma Science Limited vs Round The Clock Logistics Private ... on 23 July, 2024

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                                    $~5
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CS(COMM) 438/2023, I.A. 11857/2023, I.A. 12863/2023 &
                                                I.A. 14322/2023
                                                STRIDES PHARMA SCIENCE LIMITED                                               .....Plaintiff
                                                                                      Through:                 Mr. Sukrit R. Kapoor and Mr.
                                                                                                               Samarth Kapoor, Advocates
                                                                                      versus

                                        ROUND THE CLOCK LOGISTICS PRIVATE
                                        LIMITED & ORS.                            .....Defendants
                                                       Through: Mr. Kartikay Mathur Shanker,
                                                                Advocate for D-2
                                                                Mr. Swapnil Srivastava, Advocate for
                                                                D-3
                                    CORAM:
                                    HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                                 ORDER

% 23.07.2024

1. Learned counsel for defendant no. 3 requests for an adjournment which is not opposed by the plaintiff.

2. List for arguments on pending I.As. on 27.11.2024.

MANMEET PRITAM SINGH ARORA, J JULY 23, 2024/msh This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/07/2024 at 03:19:36