Karnataka High Court
Smt. Sharada vs Assistant Commissioner on 26 July, 2023
Author: R Devdas
Bench: R Devdas
-1-
NC: 2023:KHC:26035
WP No. 11706 of 2019
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 26TH DAY OF JULY, 2023
BEFORE
THE HON'BLE MR JUSTICE R DEVDAS
WRIT PETITION NO.11706 OF 2019 (LB-RES)
BETWEEN:
SMT. SHARADA
AGED 54 YEARS,
W/O SOMEGOWDA
PRESIDENT OF KURUBATHURUGRAMA PANCHAYAT
R/AT NIDIGERE POST & VILLAGE,
MANIKANTA SADHANA
SAKLESHPURA TALUK
HASSAN DISTRICT-573134
...PETITIONER
(BY SRI. VENKATESH SOMAREDDI., ADVOCATE)
AND:
1. ASSISTANT COMMISSIONER
Digitally signed
by JUANITA SAKALESHPURA SUB DIVISION
THEJESWINI HASSAN DISTRICT-573134
Location: HIGH
COURT OF
KARNATAKA 2. THE STATE OF KARNATAKA
REPRESENTED BY ITS
PRINCIPAL SECRETARY
DEPARTMENT OF RURAL DEVELOPMENT
AND PANCHAYAT RAJ
M S BUILDING, AMBEDKAR VIDHI
BENGALURU-560 001
3. KURUBATHURUGRAMA PANCHAYAT
-2-
NC: 2023:KHC:26035
WP No. 11706 of 2019
REPRESENTED BY ITS
PANCHAYAT DEVELOPMENT OFFICER
SAKLESHPURA TALUK
HASSAN DISTRICT-573134
4. SRI VISHWANATHA
S/O SRI PUTTASWAMY GOWDA
AGED ABOUT 45 YEARS,
R/AT ADARAGERE VILLAGE,
NIDIGERE POST, HETHURU HOBLI
SAKLESHPURA TALUK
HASSAN DISTRICT-573134
5. SRI G D MADHU
S/O SRI ERAYYA
AGED ABOUT 25 YEARS,
R/AT DODDANAHALLI VILLAGE
NIDIREGIERE POST
HESLURU HOBLI SAKLESHPUR TALUK
HASSAN DISTRICT-573134
6. SRI B B DHARMAPPA
AGED ABOUT 50 YEARS,
R/AT BELLURU VILLAGE,
NIDIGERE POST
SAKLESHPURA TALUK
HASSAN DISTRICT--573134
7. SMT KODAMMA
W/O LATE THIPPAIAH
AGED ABOUT 65 YEARS,
R/AT HADLAHALLI VILLAGE AND POST,
SAKLESHPURA TALUK
HASSAN DISTRICT--573134
8. SMT MOHINI
W/O SRI SUBRAMANYA
-3-
NC: 2023:KHC:26035
WP No. 11706 of 2019
AGED ABOUT 30 YEARS,
R/AT SHETIHALLI BELLURU DAKALE,
NIDIGERE POST
SAKLESHPURA TALUK
HASSAN DISTRICT--573134
9. SMT LAKSHMI
W/O SR VITTALAPOOJARI
AGED ABOUT 45 YEARS
R/AT DODDANAHALLI VILLAGE
NIDIGERE POST
SAKLESHPURA TALUK
HASSAN DISTRICT--573134
10. SMT ROOPA
W/O SRI NAGESH NAYAK
AGED ABOUT 33 YEARS
R/AT HENNALI GRAMA NIDIGERE POST
SAKLESHPURA TALUK
HASSAN DISTRICT--573134
11. SRI K V MANJUNATH
S/O PATEL VEERAPPA
AGED ABOUT 48 YEARS,
R/AT KURUVATHURU GRAMA
SHUKRAVARASANTHE POST
SAKLESHPURA TALUK
HASSAN DISTRICT--573134
12. SRI GIRISH H N
S/O NINGEGOWDA
AGED ABOUT 45 YEARS,
R/AT HADLAHALLI VILLAGE & POST,
SAKLESHPURA TALUK
HASSAN DISTRICT--573134
-4-
NC: 2023:KHC:26035
WP No. 11706 of 2019
13. HOOVANNA B K
S/O KARIGOWDA
AGED ABOUT 47 YEARS,
R/AT BARLIKERE
YEDAVARU HALLI DAKALE
SHUKRAVARASANTE POST
SAKLESHPURA TALUK
HASSAN DISTRICT--573134
...RESPONDENTS
(BY SRI. SANTHOSH KUMAR M.B., HCGP FOR R1 & R2
SRI. PRATHEEP K C., ADVOCATE FOR R4 TO R9 & R11
R3, R10, R12 & R13 ARE SERVED - UNREPRESENTED)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 &
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
NOTICE DATED 01.03.2019 ISSUED BY R-1, CONVENING THE
MEETING OF KURUBATHURU GRAM PANCHAYAT AT 11.00 AM
ON 22.03.2019 TO DECIDE ON THE NO CONFIDENCE MOTION
ALLEGED TO BE MOVED AGAINST THE PETITIONER/PRESIDENT
OF KURUBATHURU GRAM PANCHAYAT AND ETC.
THIS PETITION, COMING ON FOR PRELIMINARY HEARING
'B' GROUP, THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
R.DEVDAS J., (ORAL):
Learned Counsel Sri Venkatesh Somareddi appearing on behalf of learned Senior Counsel Sri P.P.Hegde, who was earlier on record for the petitioner has filed a memo -5- NC: 2023:KHC:26035 WP No. 11706 of 2019 dated 26.07.2023 stating that since the petitioner is now a member of the Gram Panchayat, the prayer in the writ petition has become infructuous. Therefore, it is prayed that the petitioner may be permitted to withdraw the writ petition.
2. The memo is taken on record subject to all just exceptions.
3. Accordingly, the writ petition stands disposed of as the prayer made in the writ petition has become infructuous.
Sd/-
JUDGE JT/-