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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(9) in Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Rules, 1965

(9)A copy of the order shall be served on the applicant and on each of the respondents. A copy shall also be sent to the Settlement Officer and Tahsildar concerned.