Section 7(3)(e) in The Court-fees Act, 1870

[Cites 0, Cited by 1] [Section 7(3)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3)(e) in The Court-fees Act, 1870

(e)to recover the occupancy of [immovable property] [Substituted by Act 6 of 1905, Section 2, for " land" .] from which a tenant has been illegally ejected by the landlord, and

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Union of India - Subsection

Section 7(3)(e) in The Court-fees Act, 1870