Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 152A in Tamil Nadu Educational Rules

152A.

Teachers of the Lower Certificate in Physical Education (Men and Women) and of the Higher Grade Certificate in Physical Education (Women) who have undergone the necessary full year's training at the Y.M.C.A College of Physical Education, Saidapet, Alagappa College of Physical Education, Karai-kudi and Maruthi College of Physical Education, Periyanaickenpalayam for their respective certificates and who have either during -their Physical Training Course or later secured the required educational qualifications for the next higher certificate, viz., Secondary Grade, Senior Basic Teachers' Certificate or a pass in first year of the three years degree course or a pass in the Intermediate in Arts Examination of a University for a Higher Grade Certificate in Physical Education (Men and Women) and a B.A., B.Sc., Degree of a University in Physical Education (Women) shall be eligible to appear for the examination (both Theory and practical) of the Higher Grade Certificate in Physical Education (Men and Women) without further training.(G. O. Ms.No. 1356, Education, dated the 30th August 1968)Fees