Punjab-Haryana High Court
Rajpreet Singh And Others vs Punjab State And Others on 8 April, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO. 1476 OF 2003 (O & M)
(L.A.C. NO. 46 OF 1998)
Rajpreet Singh and others
.........Appellants
Versus
Punjab State and others
.........Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present : Ms. J. J. Kaur, Advocate
for the appellants
Mr. Yatinder Sharma, Deputy Advocate General, Punjab.
Mr. R. N. Raina, Advocate
for PSIEC
RAJESH BINDAL, J.
For orders see detailed reasons recorded in a separate order passed today in R.F.A. No. 2474 of 2000, titled as Punjab Small Industries & Export Corporation Ltd. Versus Jagjit Singh and others.
8.4.2011 (RAJESH BINDAL) aj JUDGE