Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44(5)] [Section 44] [Entire Act] Union of India - Subsection Section 44(5)(c) in Conduct of Elections Rules, 1961 (c)record on the bag or cover the name of the constituency, the name of the polling station and the date of the poll; and