Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(ii) in The Maharashtra Purchase Tax On Sugarcane Act, 1962

(ii)in the course of the import of the goods into the territory of India, or export thereof out of such territory, or